Citation : 2013 Latest Caselaw 726 ALL
Judgement Date : 10 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 15797 of 2013 Petitioner :- Mool Chand And Others Respondent :- State Of U.P. Thru Home Secy. And Others Petitioner Counsel :- Birendra Singh Respondent Counsel :- C.S.C. Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up on 11.4.2013.
Order Date :- 10.4.2013
P.P.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!