Mathura Prasad & Others vs Mool Chandra & Others
2013 Latest Caselaw 722 ALL

Citation : 2013 Latest Caselaw 722 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Mathura Prasad & Others vs Mool Chandra & Others on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1248 of 1990
 

 
Petitioner :- Mathura Prasad & Others
 
Respondent :- Mool Chandra & Others
 
Petitioner Counsel :- P.K.Singhal
 
Respondent Counsel :- Amar Saran,Triloki Nath,Vivek Saran
 

 
Hon'ble Rajes Kumar,J.

In paragraph-2 of the second line of the order dated 1.4.2013, in place of "Respondent no. 3", "Respondent No. 2" be read.

The application is allowed.

Order Date :- 10.4.2013

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