Smt. Manorama Sharma vs Ram Kishor Tiwari And Others
2013 Latest Caselaw 721 ALL

Citation : 2013 Latest Caselaw 721 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Smt. Manorama Sharma vs Ram Kishor Tiwari And Others on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 844 of 2013
 

 
Petitioner :- Smt. Manorama Sharma
 
Respondent :- Ram Kishor Tiwari And Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- Shiv Bahadur Yadav
 

 
Hon'ble Rajes Kumar,J.

Put up on 24.4.2013 as fresh. Meanwhile, the appellant may file the copy of the Will and the application seeking Letter of Administration.

Order Date :- 10.4.2013

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