Uma Dutt Dubey vs State Of U.P.
2013 Latest Caselaw 720 ALL

Citation : 2013 Latest Caselaw 720 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Uma Dutt Dubey vs State Of U.P. on 10 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 448 of 2008
 

 
Petitioner :- Uma Dutt Dubey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sharad Pathak
 
Respondent Counsel :- G.A,M.B. Singh
 

 
Hon'ble Ajai Lamba,J.

Copy of the impugned judgment is not readable.

Let clearly typed copy of the impugned judgment be filed within one week.

List immediately thereafter.

Order Date :- 10.4.2013

A.Nigam

Download the LatestLaws.com Mobile App