Sohan Lal & Others vs State Of U.P. & Another
2013 Latest Caselaw 717 ALL

Citation : 2013 Latest Caselaw 717 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Sohan Lal & Others vs State Of U.P. & Another on 10 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 797 of 2009
 

 
Petitioner :- Sohan Lal & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Neel Mani Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

Learned A.G.A. is present.

The revision is pending since 2009. It appears that by efflux of time, this revision has become infructuous.

It is accordingly, dismissed.

Order Date :- 10.4.2013

Monika

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