Priti Jaiswal vs State Of U.P.
2013 Latest Caselaw 716 ALL

Citation : 2013 Latest Caselaw 716 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Priti Jaiswal vs State Of U.P. on 10 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26338 of 2012
 

 
Petitioner :- Priti Jaiswal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.L.Maurya,V.B.Maurya
 
Respondent Counsel :- Govt.Advocate,Mohd.Naushad Siddiqui
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 10.4.2013

Monika

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