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Shahabuddin And Another vs State Of U.P. And Another
2013 Latest Caselaw 714 ALL

Citation : 2013 Latest Caselaw 714 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Shahabuddin And Another vs State Of U.P. And Another on 10 April, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 4856 of 2012
 

 
Petitioner :- Shahabuddin And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ashok Kr. Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri Ashok Kumar Srivastava, learned counsel for the applicants.

List peremptorily in the next cause list.

Order Date :- 10.4.2013

Priyanka

 

 

 
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