Citation : 2013 Latest Caselaw 702 ALL
Judgement Date : 10 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 114 of 2013 Petitioner :- The Commissioner, Commercial Tax Respondent :- S/S Kiran Roadways Pvt. Ltd. Petitioner Counsel :- S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted two weeks time to file supplementary affidavit giving better explanation of the delay.
Order Date :- 10.4.2013
OP
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