Shiv Ram Verma vs U.P. Coop. Union Ltd. & Others
2013 Latest Caselaw 700 ALL

Citation : 2013 Latest Caselaw 700 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Shiv Ram Verma vs U.P. Coop. Union Ltd. & Others on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5665 of 1994
 

 
Petitioner :- Shiv Ram Verma
 
Respondent :- U.P. Coop. Union Ltd. & Others
 
Petitioner Counsel :- S.C. Mishra,K.C.Misra,Mrs Seema Srivastava,P.N. Bajpai,Rakesh Kr. Srivastava
 
Respondent Counsel :- Rakesh Kumar
 

 
Hon'ble Pankaj Mithal,J.

On the request of Shri Rakesh Kumar, learned counsel for the respondent, put up on 17.4.2013 to enable him to bring necessary case law on the point as to whether the disciplinary proceedings initiated against an employee during the service period can continue even after his retirement.

Order Date :- 10.4.2013

R.U.

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