Ramesh Chadnra Pathak vs State Ofu.P.Thorgh Secy.Social ...
2013 Latest Caselaw 699 ALL

Citation : 2013 Latest Caselaw 699 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ramesh Chadnra Pathak vs State Ofu.P.Thorgh Secy.Social ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2899 of 2004
 

 
Petitioner :- Ramesh Chadnra Pathak
 
Respondent :- State Ofu.P.Thorgh Secy.Social Welfare Deptt. Civil Sectt.
 
Petitioner Counsel :- K.S.Bisht,Anil Saran
 
Respondent Counsel :- C.S.C.,Sudeep Kumar
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner has sent illness slip.

List in the next cause list.

Order Date :- 10.4.2013

SKS

Download the LatestLaws.com Mobile App