Sharad Jain vs Yamuna Expressway Industrial ...
2013 Latest Caselaw 697 ALL

Citation : 2013 Latest Caselaw 697 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Sharad Jain vs Yamuna Expressway Industrial ... on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 18816 of 2013
 

 
Petitioner :- Sharad Jain
 
Respondent :- Yamuna Expressway Industrial Development Authority & Another
 
Petitioner Counsel :- Awadhesh Kumar Mishra
 
Respondent Counsel :- Suresh Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

Put up on 18.4.2013 as fresh.

Order Date :- 10.4.2013

P.P.

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