Aysha Praveen vs State Of U.P.Thr. Secy Education ...
2013 Latest Caselaw 695 ALL

Citation : 2013 Latest Caselaw 695 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Aysha Praveen vs State Of U.P.Thr. Secy Education ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 10647 of 2006
 

 
Petitioner :- Aysha Praveen
 
Respondent :- State Of U.P.Thr. Secy Education And 3 Ors
 
Petitioner Counsel :- H.G S Parihar
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Pankaj Mithal,J.

As prayed, a week's further time and no more is allowed for filing amended writ petition.

List thereafter.

Order Date :- 10.4.2013

R.U.

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