Ankit Yadav vs U.P. Power Corporation Ltd. Thru ...
2013 Latest Caselaw 694 ALL

Citation : 2013 Latest Caselaw 694 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ankit Yadav vs U.P. Power Corporation Ltd. Thru ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6404 of 2007
 

 
Petitioner :- Ankit Yadav
 
Respondent :- U.P. Power Corporation Ltd. Thru M.D. & Anr.
 
Petitioner Counsel :- R.K. Upadhyay,Illigible,Naveen Sinha,S.R.Tiwari
 
Respondent Counsel :- Sandeep Dixit,Amit Singh Bhadauria,S.K.Awasthi,Sanchit S. Asthana
 

 
Hon'ble Pankaj Mithal,J.

As prayed, learned counsel for the respondent is allowed two weeks time for filing reply to the amended writ petition.

List thereafter.

Order Date :- 10.4.2013

SKS

Download the LatestLaws.com Mobile App