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Santosh Kumar Gupta (S.K. Gupta) vs State Of U.P. & Others
2013 Latest Caselaw 690 ALL

Citation : 2013 Latest Caselaw 690 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Santosh Kumar Gupta (S.K. Gupta) vs State Of U.P. & Others on 10 April, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2485 of 2009
 

 
Petitioner :- Santosh Kumar Gupta (S.K. Gupta)
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.D. Yadav
 
Respondent Counsel :- Govt. Advocate,Manish Tiwary
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.  He submits  that Government Appeal No.8354 of 2009 has been filed and is pending against the judgment impugned in the present revision.  The appeal has been produced before the court along with the revision.

List this case along with aforesaid government appeal before the appropriate bench.

Order Date :- 10.4.2013

Monika

 

 

 
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