Chhabiraj (Second Minor Bail) vs The State Of U.P
2013 Latest Caselaw 689 ALL

Citation : 2013 Latest Caselaw 689 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Chhabiraj (Second Minor Bail) vs The State Of U.P on 10 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 720 of 2013
 

 
Petitioner :- Chhabiraj (Second Minor Bail)
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Ravindra Kumar Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

The court has been informed that on 17.4.2013 charges are likely to be framed.

List on 01.5.2013.

The trial court is directed to either frame charges on 17.5.2013 or soon thereafter, however, before the next date of listing in this court.

Let a copy of this order be conveyed to the trial court through Registrar of this court.

Order Date :- 10.4.2013

A.Nigam

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