Harikesh Upadhyay And Others vs State Of U.P. And Another
2013 Latest Caselaw 687 ALL

Citation : 2013 Latest Caselaw 687 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Harikesh Upadhyay And Others vs State Of U.P. And Another on 10 April, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 4150 of 2012
 

 
Petitioner :- Harikesh Upadhyay And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Kumar Ashutosh Srivastava
 
Respondent Counsel :- Govt. Advocate,Shashi Kant Upadhyaya
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri Kumar Ashutosh Srivastava, learned counsel for the applicant.

Sri Shashi Kant Upadhyaya, learned counsel for the opposite party no. 2 is present in the Court, and stated that mediation between the parties is failed.

List peremptorily in the next cause list.

Order Date :- 10.4.2013

Priyanka

Download the LatestLaws.com Mobile App