Kiranpal And Others vs State Of U.P. And Another
2013 Latest Caselaw 686 ALL

Citation : 2013 Latest Caselaw 686 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Kiranpal And Others vs State Of U.P. And Another on 10 April, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 1836 of 2012
 

 
Petitioner :- Kiranpal And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Satish Kumar Tyagi
 
Respondent Counsel :- Govt. Advocate,Anurag Sharma
 

 
Hon'ble Ramesh Sinha,J.

List after three weeks.

Interim order, if any, shall continue till then.

Order Date :- 10.4.2013

Priyanka

Download the LatestLaws.com Mobile App