M/S Kalyani Publishers vs State Of U.P. And Others
2013 Latest Caselaw 683 ALL

Citation : 2013 Latest Caselaw 683 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

M/S Kalyani Publishers vs State Of U.P. And Others on 10 April, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 3729 of 2013
 

 
Petitioner :- M/S Kalyani Publishers
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anurag Khanna
 
Respondent Counsel :- C.S.C.,Shivam Yadav
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

List after two weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 10.4.2013

P.P.

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