Pratibha Sanvardhan Nyas And ... vs State Of U.P. And 2 Ors.
2013 Latest Caselaw 682 ALL

Citation : 2013 Latest Caselaw 682 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Pratibha Sanvardhan Nyas And ... vs State Of U.P. And 2 Ors. on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 19569 of 2013
 

 
Petitioner :- Pratibha Sanvardhan Nyas And Another
 
Respondent :- State Of U.P. And 2 Ors.
 
Petitioner Counsel :- Achint Ranjan Singh,Ramesh Singh
 
Respondent Counsel :- C.,S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on Monday (15.4.2013) as fresh.

Order Date :- 10.4.2013

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