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Rcl Hotel & Resorts Pvt. Ltd. And ... vs National Grid Corporation Lf ...
2013 Latest Caselaw 681 ALL

Citation : 2013 Latest Caselaw 681 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Rcl Hotel & Resorts Pvt. Ltd. And ... vs National Grid Corporation Lf ... on 10 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 15766 of 2013
 

 
Petitioner :- Rcl Hotel & Resorts Pvt. Ltd. And Another
 
Respondent :- National Grid Corporation Lf India Ltd. And Others
 
Petitioner Counsel :- Mohit Kumar,Ajit Kumar
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2013/6489),Mukesh Kumar Singh
 

 
Hon'ble Laxmi Kanta Mohapatra,J.

Hon'ble Mrs. Sunita Agarwal,J.

As prayed, put up on 11.4.2013.

Order Date :- 10.4.2013

P.P.

 

 

 
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