M/S Kumar Styaring Packaging Pvt. ... vs State Of U.P. And 3 Ors.
2013 Latest Caselaw 680 ALL

Citation : 2013 Latest Caselaw 680 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

M/S Kumar Styaring Packaging Pvt. ... vs State Of U.P. And 3 Ors. on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 19398 of 2013
 

 
Petitioner :- M/S Kumar Styaring Packaging Pvt. Ltd.
 
Respondent :- State Of U.P. And 3 Ors.
 
Petitioner Counsel :- Sumit Daga
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on Monday (15.4.2013) as fresh.

Order Date :- 10.4.2013

Download the LatestLaws.com Mobile App