Prem Narain Pandey vs Committee Of Management ...
2013 Latest Caselaw 679 ALL

Citation : 2013 Latest Caselaw 679 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Prem Narain Pandey vs Committee Of Management ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1767 of 1993
 

 
Petitioner :- Prem Narain Pandey
 
Respondent :- Committee Of Management Interediate College Hathi Gowan.Anr.
 
Petitioner Counsel :- R.D. Tewari,G M Kamil,Narendra Bahadur Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list.

Order Date :- 10.4.2013

SKS

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