Hemraj Gupta vs State Of U.P. Thr Prin. Sec. Nagar ...
2013 Latest Caselaw 678 ALL

Citation : 2013 Latest Caselaw 678 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Hemraj Gupta vs State Of U.P. Thr Prin. Sec. Nagar ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6111 of 2004
 

 
Petitioner :- Hemraj Gupta
 
Respondent :- State Of U.P. Thr Prin. Sec. Nagar Vikas Civil Sec And 2 Ors
 
Petitioner Counsel :- P.S. Mehra
 
Respondent Counsel :- C.S.C.,Deepak Seth
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the respondent prays for and is allowed two weeks further time and no more for filing counter affidavit.

Rejoinder affidavit may be filed within a week thereafter.

List thereafter.

Order Date :- 10.4.2013

R.U.

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