Ram Lakhan Mishra vs State Of U.P.Thru Secy.Secondary ...
2013 Latest Caselaw 676 ALL

Citation : 2013 Latest Caselaw 676 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Ram Lakhan Mishra vs State Of U.P.Thru Secy.Secondary ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3964 of 2005
 

 
Petitioner :- Ram Lakhan Mishra
 
Respondent :- State Of U.P.Thru Secy.Secondary Education,Lko.& 4 Others
 
Petitioner Counsel :- G.K.Pandey,A.S.Gaur
 
Respondent Counsel :- C.S.C,S.P.Singh
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 10.4.2013

R.U.

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