Jai Karan Singh vs G.M., Lucknow Producers ...
2013 Latest Caselaw 671 ALL

Citation : 2013 Latest Caselaw 671 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Jai Karan Singh vs G.M., Lucknow Producers ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7992 of 2007
 

 
Petitioner :- Jai Karan Singh
 
Respondent :- G.M., Lucknow Producers Cooperative Milk Union Ltd. & 2 Ors.
 
Petitioner Counsel :- Ravindra Kumar,K.L. Vishwakarma
 
Respondent Counsel :- C.S.C.,Sudeep Kumar
 

 
Hon'ble Pankaj Mithal,J.

As prayed, adjourned for today.

Order Date :- 10.4.2013

R.U.

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