Citation : 2013 Latest Caselaw 67 ALL
Judgement Date : 1 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 44498 of 2011 Petitioner :- Bina Gupta And Others Respondent :- Secretary, Awas Evam Shahari Niyojan Anubhag-3 And Others Petitioner Counsel :- P.K. Mishra Respondent Counsel :- C.S.C.,Dhananjay Awasthi Hon'ble Shiva Kirti Singh,Chief Justice Hon'ble Dilip Gupta,J.
List the matter in the next cause list. Interim order shall continue till the next date of listing.
Order Date :- 1.4.2013
SK
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