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Pradeep Kumar Singh vs State Of U.P. Through ...
2013 Latest Caselaw 669 ALL

Citation : 2013 Latest Caselaw 669 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Pradeep Kumar Singh vs State Of U.P. Through ... on 10 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3354 of 2009
 

 
Petitioner :- Pradeep Kumar Singh
 
Respondent :- State Of U.P. Through Secy.Secondary Education And Others
 
Petitioner Counsel :- Mahendra Pratap Singh,Sabhajeet Singh
 
Respondent Counsel :- C.S.C.,M.S.Rathore
 

 
Hon'ble Pankaj Mithal,J.

Shri M.S. Rathore, learned counsel for the respondent has sent an illness slip.

List positively in the next week.

Order Date :- 10.4.2013

R.U.

 

 

 
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