Amarjeet Singh vs Arvind Kumar Tyagi And 5 Ors.
2013 Latest Caselaw 668 ALL

Citation : 2013 Latest Caselaw 668 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Amarjeet Singh vs Arvind Kumar Tyagi And 5 Ors. on 10 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 493 of 2013
 

 
Petitioner :- Amarjeet Singh
 
Respondent :- Arvind Kumar Tyagi And 5 Ors.
 
Petitioner Counsel :- Rajesh Kumar Tripathi
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice to the respondents.

The appellant may take steps to serve the respondents by registered post.

Order Date :- 10.4.2013

Download the LatestLaws.com Mobile App