Smt. Rajeshwari vs State Of U.P.Through Secy. Labour ...
2013 Latest Caselaw 666 ALL

Citation : 2013 Latest Caselaw 666 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Smt. Rajeshwari vs State Of U.P.Through Secy. Labour ... on 10 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 2533 of 2009
 

 
Petitioner :- Smt. Rajeshwari
 
Respondent :- State Of U.P.Through Secy. Labour Welfare Civil Sectt. U.P.
 
Petitioner Counsel :- R.A. Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Sri G.M. Kamil, learned counsel for the petitioner is ill today. Therefore, an adjournment has been sought.

As prayed, list in the next cause list.

Order Date :- 10.4.2013

SKS

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