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Surendra Khanna And 2 Ors. vs Smt. Kusum Kapoor And 2 Ors.
2013 Latest Caselaw 665 ALL

Citation : 2013 Latest Caselaw 665 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Surendra Khanna And 2 Ors. vs Smt. Kusum Kapoor And 2 Ors. on 10 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 936 of 2013
 

 
Petitioner :- Surendra Khanna And 2 Ors.
 
Respondent :- Smt. Kusum Kapoor And 2 Ors.
 
Petitioner Counsel :- Arun Kumar Gupta,Sarita Singh
 
Respondent Counsel :- Ajay Kr. Singh,Ashish Kr.S Ingh
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today the same may be placed on record.

As prayed by Sri Ajay Kumar Singh, Advocate, put up on Monday (15.4.2013) as fresh.

Order Date :- 10.4.2013

OP

 

 

 
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