Dinesh vs State Of U.P. & Another
2013 Latest Caselaw 662 ALL

Citation : 2013 Latest Caselaw 662 ALL
Judgement Date : 10 April, 2013

Allahabad High Court

Dinesh vs State Of U.P. & Another on 10 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 720 of 2009
 

 
Petitioner :- Dinesh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.D. Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present and makes a mention for passing over the case for today.

List this matter peremptorily in the next cause list.

As the matter pertains to year 2009, learned counsel for the revisionist to positively argue the matter on the next date fixed in the matter.

Order Date :- 10.4.2013

Monika

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