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Ajay Kumar And Others vs State Of U.P. And Another
2013 Latest Caselaw 657 ALL

Citation : 2013 Latest Caselaw 657 ALL
Judgement Date : 10 April, 2013

Allahabad High Court
Ajay Kumar And Others vs State Of U.P. And Another on 10 April, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 3315 of 2013
 

 
Petitioner :- Ajay Kumar And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Sanjay Singh,K.M. Gupta
 
Respondent Counsel :- Govt. Advocate,N.D. Shukla
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by Sri N. D. Shukla, learned counsel for the opposite party no. 2 which is taken on record.

List on 24.4.2013 on that date opposite party no. 2 shall appear in person.

Interim order, if any, shall continue till then.

Order Date :- 10.4.2013

Priyanka

 

 

 
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