Smt. Mamta Kanaujia @ Pinki vs Hira Lal Kanaujia & Others
2013 Latest Caselaw 640 ALL

Citation : 2013 Latest Caselaw 640 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Smt. Mamta Kanaujia @ Pinki vs Hira Lal Kanaujia & Others on 9 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2240 of 2009
 

 
Petitioner :- Smt. Mamta Kanaujia @ Pinki
 
Respondent :- Hira Lal Kanaujia & Others
 
Petitioner Counsel :- Shiv Nath Singh,Pramod Srivastava
 
Respondent Counsel :- G.P.Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

List this matter in the next cause list.

Order Date :- 9.4.2013

Monika

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