Ritesh Kumar Mishra & 2 Ors. vs Sri Pradeep Kumar Shukla & Another
2013 Latest Caselaw 637 ALL

Citation : 2013 Latest Caselaw 637 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Ritesh Kumar Mishra & 2 Ors. vs Sri Pradeep Kumar Shukla & Another on 9 April, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2738 of 2009
 

 
Petitioner :- Ritesh Kumar Mishra & 2 Ors.
 
Respondent :- Sri Pradeep Kumar Shukla & Another
 
Petitioner Counsel :- A.K. Pandey
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The contempt petition is dismissed for want of prosecution.

Order Date :- 9.4.2013

VNP/-

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