Ram Bilas vs State Of U.P. & Others
2013 Latest Caselaw 629 ALL

Citation : 2013 Latest Caselaw 629 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Ram Bilas vs State Of U.P. & Others on 9 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1457 of 1994
 

 
Petitioner :- Ram Bilas
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.S. Pandey,Dr. L.P. Misra,P.K Jaiswal,Riyaz Ahmad,Sangram Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

On the request of the learned Standing counsel put up tomorrow ie. 10.4.2013 as his file is not traceable today.

Order Date :- 9.4.2013

SKS

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