National Insurance Co. Ltd. vs Kanhaiya Lal Jatav
2013 Latest Caselaw 627 ALL

Citation : 2013 Latest Caselaw 627 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

National Insurance Co. Ltd. vs Kanhaiya Lal Jatav on 9 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 481 of 2013
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Kanhaiya Lal Jatav
 
Petitioner Counsel :- Anupam Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice.

List along with the record of F.A.F.O. No. 3934 of 2012.

Order Date :- 9.4.2013

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