Ram Babu Chaterji vs State Of U.P.Through ...
2013 Latest Caselaw 623 ALL

Citation : 2013 Latest Caselaw 623 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Ram Babu Chaterji vs State Of U.P.Through ... on 9 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 504 of 2002
 

 
Petitioner :- Ram Babu Chaterji
 
Respondent :- State Of U.P.Through C.B.I.(N.C.) New Delhi.
 
Petitioner Counsel :- H.C.Tripathi
 
Respondent Counsel :- Govt.Advocate,B. Nath
 

 
Hon'ble Ajai Lamba,J.

Order dated 19.3.2013 has not been complied with.

Revisionist is not present.

Sri H.C. Tripathi, Advocate, undertakes to produce the revisionist in court on 24.4.2013.

List on 24.4.2013.

Let the revisionist be produced on the date fixed.

Order Date :- 9.4.2013

A.Nigam

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