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Mantoori Singh vs State Of U.P. & Others
2013 Latest Caselaw 622 ALL

Citation : 2013 Latest Caselaw 622 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Mantoori Singh vs State Of U.P. & Others on 9 April, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2216 of 2008
 

 
Petitioner :- Mantoori Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.N. Singh,Umesh Vats
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present when the case is called out.

List this matter in the next cause list.

Order Date :- 9.4.2013

Monika

 

 

 
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