Anoop Kumar Misra vs Amitabh Yash & Another
2013 Latest Caselaw 620 ALL

Citation : 2013 Latest Caselaw 620 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Anoop Kumar Misra vs Amitabh Yash & Another on 9 April, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2740 of 2009
 

 
Petitioner :- Anoop Kumar Misra
 
Respondent :- Amitabh Yash & Another
 
Petitioner Counsel :- Mohd.Shahan,R.P.Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The contempt petition is dismissed for want of prosecution.

Order Date :- 9.4.2013

VNP/-

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