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Devendra Prakash vs Smt. Shazadi Begum And 3 Ors.
2013 Latest Caselaw 616 ALL

Citation : 2013 Latest Caselaw 616 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Devendra Prakash vs Smt. Shazadi Begum And 3 Ors. on 9 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 882 of 2013
 

 
Petitioner :- Devendra Prakash
 
Respondent :- Smt. Shazadi Begum And 3 Ors.
 
Petitioner Counsel :- Anshu Chaudhary
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Admit.

Issue notice.

Order Date :- 9.4.2013

OP

 

 

 
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