Smt. Ram Kumari vs Man Singh
2013 Latest Caselaw 615 ALL

Citation : 2013 Latest Caselaw 615 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Smt. Ram Kumari vs Man Singh on 9 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 793 of 2008
 

 
Petitioner :- Smt. Ram Kumari
 
Respondent :- Man Singh
 
Petitioner Counsel :- Harish Chandra Mishra
 
Respondent Counsel :- A.G.A.,Mata Prasad
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

On the first date also i.e. 19.3.2008, there was no one present to press this revision.

No interim stay was ever granted in the matter. It appears that by efflux of time, the revision has become infructuous.

It is accordingly dismissed.

Order Date :- 9.4.2013

Monika

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