Sanjeev Kumar @ Babbu And Ors. ... vs The State Of U.P And Anr.
2013 Latest Caselaw 608 ALL

Citation : 2013 Latest Caselaw 608 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Sanjeev Kumar @ Babbu And Ors. ... vs The State Of U.P And Anr. on 9 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 717 of 2013
 

 
Petitioner :- Sanjeev Kumar @ Babbu And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Mahendra Nath Mishra,Amit Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

List on 11.4.2013

Petitioner no.1, who is present in court, is directed to bring Shivam, son of petitioner no.1, Sanjeev Kumar @ Babbu and respondent no.2, respondent/complainant Kusumlata, in court on the said date.

Order Date :- 9.4.2013

A.Nigam

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