Citation : 2013 Latest Caselaw 607 ALL
Judgement Date : 9 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- BAIL No. - 2087 of 2013 Petitioner :- Sanjay Kumar And 2 Ors. Respondent :- State Of U.P.& Another Petitioner Counsel :- Umesh Chandra Chaurasiya Respondent Counsel :- Govt.Advocate Hon'ble Pankaj Mithal,J.
Learned counsel for the applicants wants to seek instructions.
On his request, put up tomorrow.
Order Date :- 9.4.2013
R.U.
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