Akeel vs State Of U.P.
2013 Latest Caselaw 606 ALL

Citation : 2013 Latest Caselaw 606 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Akeel vs State Of U.P. on 9 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- BAIL No. - 2089 of 2013
 

 
Petitioner :- Akeel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajeet Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Pankaj Mithal,J.

On the request made on behalf of the learned counsel for the applicant put up tomorrow ie. 10.4.2013 before the appropriate Bench.

Order Date :- 9.4.2013

SKS

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