Citation : 2013 Latest Caselaw 604 ALL
Judgement Date : 9 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- BAIL No. - 2104 of 2013 Petitioner :- Satwant Singh Respondent :- State Of U.P. Petitioner Counsel :- Mayank Pandey Respondent Counsel :- Govt.Advocate Hon'ble Pankaj Mithal,J.
Connect and list alongwith Bail No.2103 of 2013.
In the meantime, learned A.G.A. may file counter affidavit.
Order Date :- 9.4.2013
R.U.
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