Hari Prasad vs Shri Arun Kumar Goel & 3 Ors.
2013 Latest Caselaw 595 ALL

Citation : 2013 Latest Caselaw 595 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Hari Prasad vs Shri Arun Kumar Goel & 3 Ors. on 9 April, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 2707 of 2009
 

 
Petitioner :- Hari Prasad
 
Respondent :- Shri Arun Kumar Goel & 3 Ors.
 
Petitioner Counsel :- Dr.Sandeep Mishra
 
Respondent Counsel :- C S C
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The contempt petition is dismissed for want of prosecution.

Order Date :- 9.4.2013

VNP/-

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