Santosh Kumar Dubey vs State Of U.P.
2013 Latest Caselaw 592 ALL

Citation : 2013 Latest Caselaw 592 ALL
Judgement Date : 9 April, 2013

Allahabad High Court

Santosh Kumar Dubey vs State Of U.P. on 9 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4572 of 2013
 

 
Petitioner :- Santosh Kumar Dubey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K.Lal,Prakash Chandra Dubey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

List again.

Order Date :- 9.4.2013

Monika

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