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Shiv Shanker Sharma S/O Sri ... vs State Of U.P. Thru. Secy.Of ...
2013 Latest Caselaw 59 ALL

Citation : 2013 Latest Caselaw 59 ALL
Judgement Date : 1 April, 2013

Allahabad High Court
Shiv Shanker Sharma S/O Sri ... vs State Of U.P. Thru. Secy.Of ... on 1 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8742 of 2009
 

 
Petitioner :- Shiv Shanker Sharma S/O Sri Jawahar Lal Sharma And Another
 
Respondent :- State Of U.P. Thru. Secy.Of Education (Basic) And Ors.
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- C.S.C.,Jogendra Nath Verma
 

 
Hon'ble Pankaj Mithal,J.

Today learned counsel for the petitioners seeks an  adjournment.

As prayed, list in the next cause list with the clear indication that on the next occasion it will not be adjourned at any cost.

Order Date :- 1.4.2013

R.U.

 

 

 
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