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Shiv Pal Tiwari And Ors. ... vs The State Of U.P And Anr.
2013 Latest Caselaw 587 ALL

Citation : 2013 Latest Caselaw 587 ALL
Judgement Date : 9 April, 2013

Allahabad High Court
Shiv Pal Tiwari And Ors. ... vs The State Of U.P And Anr. on 9 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1053 of 2013
 

 
Petitioner :- Shiv Pal Tiwari And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Naveen Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

As per office report, order dated 07th of March, 2013 has not been complied with.  The required amount has not been deposited.

Interim direction staying proceedings before the trial court, is hereby vacated.

Let the trial court be informed through Registrar of this Court.

Let the case be listed after six weeks.

Order Date :- 9.4.2013

A.Nigam

 

 

 
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