Citation : 2013 Latest Caselaw 583 ALL
Judgement Date : 9 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 485 of 2013 Petitioner :- United India Insurance Co. Ltd. Respondent :- Rishi Kumar 4 Ors. Petitioner Counsel :- Nagendra Kumar Srivastava Hon'ble Rajes Kumar,J.
As prayed, put up on 15.4.2013 as fresh to enable the appellant to deposit the statutory amount.
Order Date :- 9.4.2013
OP
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